Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Major Port Trusts Act, 1963 (a)"appointed day", in relation to a port, means the date on which this Act is made applicable to that port;(aa)[ "Authority" means the Tariff Authority for Major Ports constituted under section 47-A;]
