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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Telangana - Subsection

Section 5A(1)(vii) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(vii)Managing Director, [Telangana] [Substituted by G.O.Ms.No.8, Agriculture and Cooperation (MKTG-II) Department, dated 02.08.2014.] State Cooperative Marketing Federation Ltd, or his nominee;