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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Orissa Grama Panchayats Election Rules, 1965

(3)The statement in Form No. 13 showing the total number of wards in the Grama including those reserved for the members of the Scheduled Caste, the Scheduled Tribe, the backward class of citizens and women and the extent of each ward shall be published at any conspicuous place of the Grama together with a notice in Form No. 12 stating the date by which objection may be received.