Himachal Pradesh High Court
Collector Land Acquisition ... vs Narayan Singh & Others on 10 November, 2017
Author: Sanjay Karol
Bench: Sanjay Karol
IN THE HIGH COURT OF HIMACHAL PRADESH
SHIMLA
RFA No. 4133 of 2013 alongwith RFA
Nos.4108, 4110, 4111, 4112, 4113, 4114,
4115, 4116, 4117, 4118, 4119, 4121,
.
4122, 4134, 4135, 4136, 4137, 4138,
4139, 4140, 4141, 4142, 4143, 4229,
4230, 4231 & 4232 of 2013.
Date of Decision: 10.11.2017
1. RFA No. 4133 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Narayan Singh & others ..Respondents.
2.
RFA No. 4108 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Tej Singh & others ..Respondents.
3. RFA No. 4110 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Smt.Veena Devi & another ..Respondents.
4. RFA No. 4111 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Lal Chand & another ..Respondents.
5. RFA No. 4112 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Dhup Singh & others ..Respondents.
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6. RFA No. 4113 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Ramesh Chand & others ..Respondents.
.
7. RFA No. 4114 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Smt.Shauni Devi & others ..Respondents.
8. RFA No. 4115 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Chet Ram & others ..Respondents.
9. RFA No. 4116 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Hira Chand & others ..Respondents.
10. RFA No. 4117 of 2017
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Beli Ram & another ..Respondents.
11. RFA No. 4118 of 2017
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Gungan Kapoor & others ..Respondents.
12. RFA No. 4119 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Devta Shri Mannu Rishi Ji Shenshar & another
..Respondents.
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13. RFA No. 4121 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Devi Singh & another ..Respondents.
.
14. RFA No. 4122 of 2013
The Land Acquisition Officer/Collector Himachal Pradesh
Power Corporation Limited & another.
...Appellants.
Versus
Gurdhiyan Singh & another ..Respondents.
15. RFA No. 4134 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
r Versus
Dola Singh & others ..Respondents.
16. RFA No. 4135 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Inder Prakash & others ..Respondents.
17. RFA No. 4136 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Bhag Dassi & another ..Respondents.
18. RFA No. 4137 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Dine Ram & another ..Respondents.
19. RFA No. 4138 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Gulab Chand & another ..Respondents.
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20. RFA No. 4139 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Smt.Tikmu Devi & others ..Respondents.
.
21. RFA No. 4140 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Aile Ram & others ..Respondents.
22. RFA No. 4141 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Smt.Heti Devi & others ..Respondents.
23. RFA No. 4142 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Uttam Ram & another ..Respondents.
24. RFA No. 4143 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Bishan Dass & another ..Respondents.
25. RFA No. 4229 of 2013
Collector Land Acquisition (HPPCL) & another.
...Appellants.
Versus
Smt.Kali Devi & another ..Respondents.
26. RFA No. 4230 of 2013
Collector Land Acquisition (HPSEB/HPPCL) & another.
...Appellants.
Versus
Hari Ram & another ..Respondents.
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27. RFA No. 4231 of 2013
Land Acquisition Officer/Collector, Himachal Pradesh Power
Corporation Limited & another.
...Appellants.
Versus
.
Gian Chand & another ..Respondents.
28. RFA No. 4232 of 2013
Collector Land Acquisition (HPPCL) & another.
...Appellants.
Versus
Saran Patt & others ..Respondents.
Coram:
The Hon'ble Mr. Justice Sanjay Karol, Acting Chief Justice.
Whether approved for reporting?1No.
For the Appellants: Mr. Satyen Vaidya, Sr. Advocate with
Mr.Vivek Sharma, Advocate, for the
r appellant(s)/HPSEB.
Mr.Vivek Negi, Advocate, for the
appellant(s)/HPPCL.
For the Respondents: Mr.G.D.Verma, Sr.Advocate with
Mr.B.C.Verma & Mr. Naveen K.
Bhardwaj, Advocate, for the claimants.
Mr. Shrawan Dogra, Advocate General
with M/s R.S. Verma, Additional
Advocate General, for the respondent-
State.
Sanjay Karol, J (oral)
In these appeals, so filed under Section 54 of the Land Acquisition Act, 1894 (hereinafter referred to as the Act), the beneficiary(ies) of the acquisition proceedings have assailed the award dated 01.04.2013, passed by learned District Judge, Kullu, H.P. in Reference Petition No.75 of 2012, titled as Shri Narayan Singh & others vs. Collector Land 1 Whether reporters of the local papers may be allowed to see the judgment?
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2. It is not in dispute that appeals arising out of .
similarly situated claimants, as also very same acquisition proceedings, arising out of very same notifications under Sections 4 and 11 of the Act, stand decided by this Court vide judgment dated 30.08.2017, passed in RFA No. 902 of 2012, titled as The Land Acquisition Collector & another vs. Sh.Ram Lal and others alongwith connected appeals. As such, the present appeals are squarely covered by the said decision, for the issues involved are identical. This fact is not disputed. As such, the present appeals stand disposed of, in terms of the said judgment. Directions issued in Ram Lal (supra) shall mutatis mutandis apply to the instant cases also. Pending application(s), if any, also stand disposed of accordingly.
(Sanjay Karol),
November 10, 2017 Acting Chief Justice.
(Purohit)
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