Bombay High Court
Swarnakiri Manikandan Retnapandian @ ... vs Sitaram Kashinath Deshmukh And Another on 5 February, 2024
(1) 54criwp1122.23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
54 CRIMINAL WRIT PETITION NO. 1122 OF 2023
AND
55 CRIMINAL WRIT PETITION NO. 1127 OF 2023
SWARNAKIRI MANIKANDAN RETNAPANDIAN @ R.S.K.
MANIKANDAN
....Petitioner
VERSUS
SITARAM KASHINATH DESHMUKH AND ANOTHER
.....Respondent
Mr. S. B. Kendre, Advocate for the petitioner
Mr. S. A. Gaikwad, APP for the respondents/State
CORAM : SANJAY A. DESHMUKH, J.
DATE : 05th FEBRUARY, 2024 P. C.
1. Learned advocate for the petitioner produced death certificate of petitioner showing that he died on 09-12-2023 which is marked as X-1.
2. Writ petitions, therefore, are abated and has become infructuous and disposed off.
1 of 2 (2) 54criwp1122.23
3. Interim relief, granted in writ petition No.1122/2023 is also vacated.
[SANJAY A. DESHMUKH, J.] VishalK/54criwp1122.23 2 of 2