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Supreme Court - Daily Orders

M/S. Den Prayag Cable Network Pvt. Ltd. ... vs The State Of Uttar Pradesh Principal ... on 29 January, 2018

Bench: J. Chelameswar, Sanjay Kishan Kaul

     ITEM NO.9                                 COURT NO.2              SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32553/2017

     (Arising out of impugned final judgment and order dated 27-03-2017
     in WT No. 378/2016 passed by the High Court Of Judicature at
     Allahabad)

     M/S. DEN PRAYAG CABLE NETWORK PVT. LTD.                             Petitioner(s)

                                                       VERSUS

     STATE OF U.P. & ORS.                                                 Respondent(s)

     (IA No.10274/2018-CONDONATION OF DELAY IN FILING SLP and IA
     No.10275/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and   IA   No.10276/2018-EXEMPTION   FROM   FILING  O.T. and  IA
     No.10278/2018-CONDONATION OF DELAY IN REFILING SLP)

     Date : 29-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                 Mr.   Joydeep Gupta, Sr. Adv.
                                       Mr.   Jayant Tripathi, Adv.
                                       Ms.   Nayantara Roy, Adv.
                                       Mr.   Biju P Raman, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Leave granted.

There shall be an interim stay of the operation of the impugned order subject to payment of 50% of the entire amount due within a period of 8 weeks from today.

Tag with SLP(C) no. 10316/2012.


Signature Not Verified
                         (DEEPAK MANSUKHANI)                       (RAJINDER KAUR)
Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.01.29
                          AR-cum-PS                                 Court Master
17:00:47 IST
Reason: