Supreme Court - Daily Orders
M/S. Den Prayag Cable Network Pvt. Ltd. ... vs The State Of Uttar Pradesh Principal ... on 29 January, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.9 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32553/2017
(Arising out of impugned final judgment and order dated 27-03-2017
in WT No. 378/2016 passed by the High Court Of Judicature at
Allahabad)
M/S. DEN PRAYAG CABLE NETWORK PVT. LTD. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(IA No.10274/2018-CONDONATION OF DELAY IN FILING SLP and IA
No.10275/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.10276/2018-EXEMPTION FROM FILING O.T. and IA
No.10278/2018-CONDONATION OF DELAY IN REFILING SLP)
Date : 29-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Joydeep Gupta, Sr. Adv.
Mr. Jayant Tripathi, Adv.
Ms. Nayantara Roy, Adv.
Mr. Biju P Raman, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
There shall be an interim stay of the operation of the impugned order subject to payment of 50% of the entire amount due within a period of 8 weeks from today.
Tag with SLP(C) no. 10316/2012.
Signature Not Verified (DEEPAK MANSUKHANI) (RAJINDER KAUR) Digitally signed by DEEPAK MANSUKHANI Date: 2018.01.29 AR-cum-PS Court Master 17:00:47 IST Reason: