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Mukesh Kumar Ranjan vs Sri Shiv Das Lahri, Director, National ... on 5 February, 2020

Author: Chakradhari Sharan Singh

Bench: Chakradhari Sharan Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Miscellaneous Jurisdiction Case No.2937 of 2017
                                                        In
                               Civil Writ Jurisdiction Case No.6737 of 2017
                 ======================================================
                 Mukesh Kumar Ranjan son of Sri Krishna Prasad, resident of Village- Janta
                 Colony, Bairagi, P.O.- R.S., P.S.- Delha, District- Gaya.

                                                                             ... ... Petitioner/s
                                                Versus
           1.    Sri Shiv Das Lahri, Director, National Council Of Vocational Training
                 (NCVT), Shram Shakti Bhawan, Rafi Marg, New Delhi
           2.    Sr. R.K. Pathak, Director of Training-cum-Member Secretary, National
                 Council of Vocational Training, (NCVT), Shram Shakti Bhawan, Rafi Marg,
                 New Delhi
           3.    Sri Kritya Nand Singh, Deputy Director Training, Ministry of Skill
                 Development and Entrepreneurship, Govt. of India, Shram Shakti Bhawan,
                 Rafi Marg, New Delhi
           4.    Sri Deepak Kumar Singh, the Principal Secretary, Labour Resources
                 Department, Govt. of Bihar, Niyozan Bhawan, Bailey Road, Patna
           5.    Sri Pankaj Kumar Pal, Director, Employment and Training, Labour
                 Resources Department, Govt. of Bihar, Niyozan Bhawan, Bailey Road,
                 Patna
           6.    Sri Sajjauddin, Assistant Director (Examination), Employment and Training,
                 Niyojan Bhawan, Bailey Road, Patna
           7.    Sri Sanjay Agrawal, District Magistrate, Patna.
           8.    Sri Subodh Kumar, Principal, Ujjwal Industrial Training Centre, Bishunpur
                 Pakri, Patna 800002.

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :    Mr. Hemant Kumar, Adv.
                 For the Opposite Party/s :    Mr. Rajesh Kumar Verma, ASG
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                 SINGH
                                       ORAL ORDER

2   05-02-2020

Mr. Rajesh Kumar Verma, learned counsel for the Union of India informs that this Court's order has been complied with and the results in question have been published.

In view of the aforesaid stand, the contempt Patna High Court MJC No.2937 of 2017(2) dt.05-02-2020 2/2 proceeding stands dropped.

(Chakradhari Sharan Singh, J) Rajesh/-

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