Supreme Court - Daily Orders
The State Of Jharkhand And Ors. vs M/S M Ishaq M Gulam Modern Biri Factory ... on 26 February, 2014
ITEM NO.67 REGISTRAR COURT.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 9149 OF 2012
BEFORE THE REGISTRAR SUNIL THOMAS
STATE OF JHARKHAND & ORS. Appellant (s)
VERSUS
M/S M ISHAQ M GULAM MODERN BIRI FAC.&ORS Respondent(s)
Date: 26/02/2014 This Appeal was called on for hearing today.
For Appellant(s) Mr.Tapesh Kumar Singh,adv.
Mr.Mohd.Waquas,adv.
Mr. S. Chandra Shekhar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Await return of notice of respondent No.3. Petitioner is directed to take fresh steps against respondent No.3.
List the matter on 1.07.2014.
| | |(Sunil Thomas) | | | |Registrar | SB