Delhi High Court - Orders
Matrix Cellular (International) ... vs The National Faceless Assessment ... on 1 July, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8692/2025
MATRIX CELLULAR (INTERNATIONAL) SERVICES PVT.
LTD. .....Petitioner
Through: Mr. Gautam Jain, Mr. Shaantanu Jain
and Mr. Manish Yadav, Advs.
versus
THE NATIONAL FACELESS ASSESSMENT CENTRE & ANR.
.....Respondents
Through: Mr. Shlok Chandra, SSC with Ms.
Naincy Jain and Ms. Madhavi Shukla,
JSCs with Mr. Ujjwal Jain and Mr.
Dhanunjay, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 01.07.2025 CM APPL. 37251/2025 (Exemption)
1. Exemption is allowed, subject to all just exceptions.
2. The application is disposed of.
W.P.(C) 8692/2025 & CM APPL. 37250/2025 (stay)
3. Issue notice.
4. Prima facie, it appears that the Assessing Officer [AO] has instead of making an assessment, made additions, for want of certain documents that may not be necessary.
5. It is noted that the AO has, inter alia, added amount received from the Assessee's group company as unexplained income despite the Assessee not only explaining the source of the amount received but also the source of the This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/07/2025 at 21:54:35 source of those funds.
6. Mr. Chandra accepts notice and seeks time to take instructions.
7. Let a counter affidavit, if necessary, be filed within a period of two weeks. Rejoinder, if any, be filed before the next date of hearing.
8. In the meanwhile, the demand as raised by the assessment order shall not be enforced.
9. List on 17.07.2025.
VIBHU BAKHRU, J TEJAS KARIA, J JULY 01, 2025 akc Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/07/2025 at 21:54:35