Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

Priest Prabhudhan(Dead) Though vs Rourkela Parish Council on 15 May, 2025

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               R.S.A. No.613 of 2003

                 Priest Prabhudhan(dead) though .....                                            Appellant(s)
                 LRs Rev. Junul Timling and
                 others
                                                                             Mr. G. Mukharji, Sr. Advocate
                                                       -versus-
                Rourkela Parish Council,                   .....                               Respondent(s)
                Sundargarh and others
                                                                                   Mr. S.B. Jena, Advocate


                                                      CORAM:
                   THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                    ORDER
              Order No.                                            15.05.2025
                   18.            1.    This matter is taken up through Hybrid Arrangement (Virtual
                                  /Physical Mode).

2. As per submission of learned counsel for the Respondent No.2, this 2nd appeal be listed on 03.07.2025.

( A.C. Behera ) Judge Jagabandhu Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Personal Assistant Reason: Authentication Location: OHC Date: 15-May-2025 16:25:03 Page 1 of 1