Orissa High Court
Priest Prabhudhan(Dead) Though vs Rourkela Parish Council on 15 May, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
R.S.A. No.613 of 2003
Priest Prabhudhan(dead) though ..... Appellant(s)
LRs Rev. Junul Timling and
others
Mr. G. Mukharji, Sr. Advocate
-versus-
Rourkela Parish Council, ..... Respondent(s)
Sundargarh and others
Mr. S.B. Jena, Advocate
CORAM:
THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
Order No. 15.05.2025
18. 1. This matter is taken up through Hybrid Arrangement (Virtual
/Physical Mode).
2. As per submission of learned counsel for the Respondent No.2, this 2nd appeal be listed on 03.07.2025.
( A.C. Behera ) Judge Jagabandhu Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Personal Assistant Reason: Authentication Location: OHC Date: 15-May-2025 16:25:03 Page 1 of 1