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Union of India - Section

Section 19 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

19. Presidency over meetings of Governing Body.

(1)The Chairperson shall preside over every meeting of the Governing Body.
(2)If the Chairperson is not present at any such meeting, the members present shall choose one from among themselves to preside over the meeting.