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Bengal Presidency - Section

Section 10 in Bengal Survey Act, 1875

10. Compensation.

- If any demand for compensation be made in respect of the clearance of any line in accordance with a requisition under the last preceding section, the Collector shall ascertain and record the nature and estimated value of any trees, jungle, fences or standing crops which may have been cut down or removed, and shall offer adequate compensation to the owners thereof, together with, payment for all expenses incurred in carrying out the said requisition.