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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(e) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(e)In the case of patient who is a child below the age of 10 years an attendant shall accompany her/him to the place of her/his treatment without requiring any certificate from the authorised medical attendant as in sub-rule (c).