Bombay High Court
M/S. Surya Sea View Beach Resorts ... vs Moses Fishing Farm Yard And Ors on 4 October, 2023
Author: Amit Borkar
Bench: Amit Borkar
2023:BHC-AS:29044
14-ia15817-2023.doc
VRJ
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.15817 OF 2023
IN
CIVIL REVISION APPLICATION NO.174 OF 2018
VAIBHAV
RAMESH
JADHAV
Digitally signed by
VAIBHAV RAMESH
JADHAV
Date: 2023.10.04
16:48:38 +0530
Surya Sea View Beach Resorts Pvt. Ltd ... Applicant
V/s.
Moses Fishing Farm Yard & Ors. ... Respondents
Mr. Bhalchandra G. Saraf for the applicant.
Mr. Nachiket Khaladkar i/by Mr. Tejas Hartalkar i/by
Legal Chairs for the respondent No.6.
CORAM : AMIT BORKAR, J.
DATED : OCTOBER 4, 2023
P.C.:
1. Mr. Hartalkar appears for legal representatives.
2. For the reasons stated in the application, the interim application is allowed in terms of prayer clauses (a) and (c).
3. Necessary amendment to be carried out within two weeks from today.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 04/10/2023 ::: Downloaded on - 05/10/2023 12:08:10 :::