Supreme Court - Daily Orders
Tapas Kumar Das vs Hindustan Petroleum Corporation ... on 26 August, 2022
Author: Abhay S. Oka
Bench: Abhay S. Oka
1
ITEM NO.1712 COURT NO.14 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave to Appeal(C) No(s). 19618/2019
TAPAS KUMAR DAS Petitioner(s)
VERSUS
HINDUSTAN PETROLEUM CORPORATION LIMITED & ORS. Respondent(s)
IA No. 104503/2021 - EARLY HEARING APPLICATION IA No. 173898/2019 - INTERVENTION/IMPLEADMENT) Date : 26-08-2022 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA [IN CHAMBER] For Petitioner(s) Mr. P.S. Sudheer, Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Tapas Kumar Das, AOR Mr. Chanchal Kumar Ganguli, AOR For Respondent(s) Mr. Parijat Sinha, AOR Mr. Devesh Mishra, Adv.
Ms. Reshmi Rea Sinha, Adv.
Mr. Rudra Dutta, Adv.
Mr. Praneet Pranav, Adv.
Mr. Amrish Kumar, AOR Mr. Zoheb Hossain, AOR Mr. Sanjeev Menon, Adv.
Mr. Vivek Gurnani, adv.
Mr. Shoaib Ali, Adv.Signature Not Verified
UPON hearing the counsel the Court made the following Digitally signed by Jatinder Kaur Date: 2022.08.29 17:06:06 IST Reason: O R D E R As Mr. Tapas Kumar Das has filed Vakalatnama for the 2 petitioner, the earlier counsel is discharged. Heard Mr. Zoheb Hossain, learned counsel appearing for the respondents on the application for impleadment. In view of the Order passed by the Division Bench in the impugned judgment on the application made by the applicants, this application shall be considered on merits when the Special Leave Petition is listed before the appropriate Bench. The Registry is directed to process the Special Leave Petition for listing before the appropriate Bench. (JATINDER KAUR) (ANITA RANI AHUJA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR