Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83A(2)] [Section 83A] [Entire Act] Nagpur Province - Subsection Section 83A(2)(b) in The City of Nagpur Corporation Act, 1948 (b)such portion of the sinking fund referred to in section 97 as the Corporation may, from time to time, determine.