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[Cites 0, Cited by 0] [Section 2(29)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(29)(iii) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(iii)any other society or trust "not for profit" registered as above and formed by consortia of academic institution(s), industry and/or educational societies; or