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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(v) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(v)Persons serving on deputation in the Corporation shall have no seniority assigned to them vis-a-vis the regular employees of the Corporation and their shall be no combined seniority list of them for purpose of promotion.