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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(2)(d) in Chhattisgarh State Rajmarg Adhiniyam, 2003

(d)prescribing the rules subject to which a highway or portion of it may be closed to traffic or any class of the traffic or the number and speed or weight of the vehicles using the Highway may be regulated under Section 48;