Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 953(12)] [Section 953] [Entire Act] State of Haryana - Subsection Section 953(12)(g) in Punjab Jail Manual (g)Two seers of gram and one seer of oil-cake, should be issued to a working bullock from the 26th March to the 25th October and 2-1/2 seers of gram and 1/2 seers of oil-cake for the remaining period of the year.