Himachal Pradesh High Court
Feraj Ram And Ors. vs . State Of H.P. And Ors. on 30 June, 2023
Bench: Vivek Singh Thakur, Satyen Vaidya
Feraj Ram and ors. Vs. State of H.P. and ors.
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CWP No. 4181 of 2023 30.06.2023 Present: Mr. Subhash Sharma and Ms. Vishali Lakhanpal, Advocates, for the petitioners.
Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General for respondents No. 1 and 2/State.
Mr. Mukul Sood, Advocate, for respondent No.3.
CWP No. 4181 of 2023 Notice. Mr. Pranay Pratap Singh, learned Additional Advocate General and Mr. Mukul Sood, learned counsel, appear and waive service of notice on behalf of respondents No. 1 & 2 and respondent No. 3, respectively and seek time to file response/ to have instructions. Be filed, as prayed for, within ten days.
List for consideration on 13.07.2023.
CMP No. 7969 of 2023Notice in the aforesaid terms. Till the next date, status quo, as exists on date, shall be maintained.
CMP No. 7970 of 2023Applicants/petitioners are exempted from filing the English translation of Annexures P-1, P-2 and P-3 (colly), at this stage, subject to filing of the same within seven days, as and when directed to do so.
Application stands disposed of.
Petitioners are permitted to produce a copy of this ::: Downloaded on - 01/07/2023 20:38:38 :::CIS order, downloaded from the web-page of the High Court of .
Himachal Pradesh, before the authorities concerned and the said authorities shall not insist for production of a certified copy, but if required, may verify it from website of the High Court.
(Vivek Singh Thakur) Judge (Satyen Vaidya) Judge 30thJune, 2023 (sushma) ::: Downloaded on - 01/07/2023 20:38:38 :::CIS