Delhi High Court - Orders
Sikarwar Shiksha Samiti & Anr vs National Medical Commission & Ors on 27 March, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~40-43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16564/2025
SIKARWAR SHIKSHA SAMITI & ANR.
.....Petitioner
Through: Mr. Avadh Bihari Kaushik Advocate
and Mr. Rishabh Kumar Advocate
versus
NATIONAL MEDICAL COMMISSION & ORS.
.....Respondent
Through: Ms. Avshreya Pratap Singh Rudy,
Adv. (CGSC) Mr. Ankit Khatri, Adv. Ms. Usha
Jamnal, Adv. Ms. Nyasa Sharma, Adv. Adv Nipun
Jain GP
Mr. Kirtiman Singh Senior Advocate with Mr. T.
Singhdev, Adv.
41
+ W.P.(C) 17509/2025
RANAGHAT MANDAKINI EDUCATIONAL WELFARE
SOCIETY & ANR.
.....Petitioner
Through: Mr. Mayank Sapra, Mr. Adish
Rajvanshi, Ms. Lalima Das, Mr. Abhi Sharma,
Advs.
Adv Mr. Utkarsh Jaiswal, Adv Mr. Prasanjay J
Sahani
Mr Vinay Yadav, CGSC with Mr Vipul Kumar,
GP with Advocates Ms Kamna Behrani, Mr Ansh
Kalra & Mr Neeraj P. Raj
Adv. Sahaj Garg(SPC), Adv. Rudra Paliwal(GP)
versus
NATIONAL MEDICAL COMMISSION & ORS.
.....Respondent
Through: Mr. Kirtiman Singh Senior Advocate
Mr. T. Singhdev, Mr. Ritwik Saha, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/03/2026 at 21:41:40
42
+ W.P.(C) 17864/2025
R G MEDICAL COLLEGE AND RESEARCH CENTRE
.....Petitioner
Through: Mr. Amit Sibal, Sr. Adv with
Mr. Vaibhav Srivastava Adv., Ms. Sugandha
Anand Adv., Mr. Ashish Joshi Adv.
versus
UNION OF INDIA & ORS.
.....Respondent
Through: Mr. Kirtiman Singh Senior Advocate
Mr. T. Singhdev, Mr. Ritwik Saha, Advs.
43
+ W.P.(C) 19408/2025
RADHA GOVIND INSTITUTE OF MEDICAL SCIENCES
.....Petitioner
Through: Mr. Avadh Bihari Kaushik Advocate
and Mr. Rishabh Kumar Advocate
versus
UNION OF INDIA AND ORS
.....Respondent
Through: Mr. Kirtiman Singh Senior Advocate
with Mr. T. Singhdevs, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 27.03.2026
List on 22.04.2026 at 2:30 p.m.
JASMEET SINGH, J
MARCH 27, 2026 / (MS)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/03/2026 at 21:41:40