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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in The Rajasthan Minor Mineral Concession Rules, 1986

(1)The Licence fee for a quarry licence shall be between [Rs. 1,000/- to Rs. 2,00,000] [Substituted by Government Notification dated 18/12/2004] per annum as may be fixed by the Mining Engineer [from time to time] [Inserted by Rajasthan Gazette Extraordinary dated 10/12/1987]. The licence fee shall be paid annually in advance [***] [Deleted by Rajasthan Gazette Extraordinary dated 29/08/1996] provided that if the period of licence is less than one year at the time of initial grant as provided in rule 26 (1) proportionate amount of licence fee for the calendar months during which the licence remained in force shall be charged in the first year.[provided that such licence fee once fixed shall not be revised more than once during any period of 3 years.] [Inserted by Rajasthan Gazette Extraordinary dated 10/12/1987]