Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] NCT Delhi - Section Section 85 in The Delhi Land Revenue Act, 1954 85. Interpretation. - The provisions of the General Clauses Act, 1887 (10 of 1897), shall, apply, so far as may be, to this Act in the same manner as they apply to a Central Act.
