Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40A(1)] [Section 40A] [Entire Act]

Union of India - Subsection

Section 40A(1)(b) in The Copyright Act, 1957

(b)to performances that took place outside India to which the order relates in like manner as if they took place in India;