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Central Information Commission

Shri Awadesh Kumar Sharma vs Nwr Drm Office, Ajmer on 29 January, 2010

              Central Information Commission
                                                  CIC/AD/A/2009/001660
                                                   Dated January 29, 2010


Name of the Applicant               :   Shri Awadesh Kumar Sharma

Name of the Public Authority        :   NWR DRM Office, Ajmer


Background

1. The Applicant filed an RTI application dt.17.3.09 with the PIO, O/o DRM, NWR, Ajmer requesting for information against 12 points regarding earmarked quarters for staff as also the eligibility criteria for being assigned the quarters and details relates to their maintenance. The PIO replied on 2.4.09 enclosing point wise information furnished by Sr.DPO, Ajmer. Not satisfied with the reply, the Applicant filed an appeal dt.5.5.09 with the Appellate Authority against points 2 to 12. Shri Prakash Bhutani, Appellate Authority replied on 18.5.09 enclosing point wise clarification furnished by Sr.Division Engineer vide note dt.15.5.09. Still not satisfied, the Applicant filed a second appeal dt.12.8.09 before the CIC.

2. The Bench of Mrs. Annapurna Dixit, Information Commissioner, scheduled the hearing for January 29, 2010.

3. Shri S.M.Johry, Sr.DPO & PIO and Shri P.S.Chouhan represented the Public Authority.

4. The Appellant was heard through audio conferencing.

Decision

5. On review of the information sought and provided, the Commission while holding that complete information has been provided, however, as requested by the Appellant, directs the PIO to provide a certified copy of HRA rules with regard to information sought against points 4 and 6. The information should reach the Appellant by 28.2.10 and the Appellant to submit a compliance report to the Commission by 6.3.10.

6. The appeal is accordingly disposed of.

(Annapurna Dixit) Information Commissioner Authenticated true copy:

(G.Subramanian) Deputy Registrar Cc:
1. Shri Awadesh Kumar Sharma C/o Shri P.K.Sharma In front of Mahaveer Talkies Abu Road Rajasthan
2. The PIO North Western Railway Divisional Railway Manager's Office Ajmer Division Ajmer
3. The Appellate Authority North Western Railway Divisional Railway Manager's Office Ajmer Division Ajmer
4. Officer incharge, NIC
5. Press E Group, CIC