Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(2) in The Mines Rescue Rules, 1985 (2)The manager of a belowground mine, where more than 500 persons are ordinarily employed belowground, shall also ensure that persons on a scale of one man for every 100 persons or part thereof are rescue trained persons.
