Section 11(2)(ii) in The Uttarakhand Unaided Private Professional Education Institution (Regulation of Admission and Fixation of Fee) (Amendment) Act, 2018

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(ii)New sub-sections (3), (4), (5) and (6) after sub-section (2) shall be inserted as follows, namely-

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