Delhi High Court - Orders
Cpc) Patanjali Ayurved Limited vs Facebook, Inc & Ors on 4 May, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~58-61 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CS(OS) 119/2018, I.As. 4104/2018 (O-XXXIX R-1 and 2 of CPC), 5488/2018(O-XXXIX R-4 of CPC), 15019/2018(O-XXXIX R-4 of CPC), 15020/2018(O-XXXIX R-2A of CPC), 15460/2018(for clarification of order dated 31st October, 2018), 6578/2019(O-XXXIX R-4 of CPC), 8858/2019 (O-I R-10 of CPC), 2176/2020(O-I R-10 of CPC) PATANJALI AYURVED LIMITED ..... Plaintiff Through: Ms. Rhea Dube and Mr. Pulkit Gupta, Advocates. versus FACEBOOK, INC & ORS ..... Defendants Through: Mr. Ajit Warrier, Mr. Varun Pathak, Ms. Anu Rana, Mr. Thejesh Rajendrah and Mr. Vishesh Sharma, Advocates for D-1. Ms. Mamta R. Jha and Ms. Shruttina, Advocates for D-2 and D-3. + CS(OS) 394/2018, I.A. 10653/2018(O-XXXIX R-1 & 2 of CPC), I.A. 13001/2018(O-XXXIX R-4 of CPC), I.A. 14806/2018(for modification of order dated 10th March 2018), I.A. 15370/2018(for modification of order dated 10th October 2018) & I.A. 2175/2020(O-I R-10 of CPC) PATANJALI AYURVED LTD. & ANR. ..... Plaintiffs Through: Ms. Rhea Dube and Mr. Pulkit Gupta, Advocates. versus MEERA SINGH & ORS. ..... Defendants Through: Mr. Ajit Warrier, Mr. Varun Pathak, Ms. Anu Rana, Mr. Thejesh Rajendrah and Mr. Vishesh Sharma, Advocates for D-2. Ms. Mamta R. Jha and Ms. Shruttina, Advocates for D-3 and D-4. Mr. Pavit Singh Katoch, Mr. Shanshank Mishra, Mr. Aashish Somasi and Ms. Shivika Singh, Advocates for D-5. + CS(OS) 449/2018, I.A. 12395/2018(O-XXXIX R-1 & 2 of CPC), I.A. 6419/2019(O-I R-10 of CPC), I.A. 8854/2019 (O-I R-10 of CPC), I.A. 14532/2019 (O-I R-10 of CPC), I.A. 2177/2020 (O-I R-10 of CPC) PATANJALI AYURVED LTD. ..... Plaintiff Through: Ms. Rhea Dube and Mr. Pulkit Gupta, Advocates. versus FACEBOOK, INC. & ORS. ..... Defendants Through: Mr. Ajit Warrier, Mr. Varun Pathak, Ms. Anu Rana, Mr. Thejesh Rajendrah and Mr. Vishesh Sharma, Advocates for D-1. Ms. Mamta R. Jha and Ms. Shruttina, Advocates for D-2 and D-3. Mr. Deepak Gogia, Advocate for proposed D-5. + CS(OS) 555/2018, I.A. 14939/2018(O-XXXIX R-1 & 2 of CPC) & I.A. 14531/2019 (O-I R-10 of CPC) PATANJALI AYURVED LTD. ..... Plaintiff Through: Ms. Rhea Dube and Mr. Pulkit Gupta, Advocates. versus FACEBOOK, INC & ORS. ..... Defendants Through: Mr. Ajit Warrier, Mr. Varun Pathak, Ms. Anu Rana, Mr. Thejesh Rajendrah and Mr. Vishesh Sharma, Advocates for D-1. Mr. Deepak Gogia, Advocate for D-2. CORAM: HON'BLE MR. JUSTICE AMIT BANSAL ORDER
% 04.05.2022 A request for adjournment is made on behalf of the counsel for the plaintiff. At request, re-notify on 10th October, 2022.
AMIT BANSAL, J MAY 4, 2022 Sakshi R. Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:05.05.2022 11:49:34