Bombay High Court
Prathamesh George Fernandes vs The Collector Thane District And Ors on 10 July, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 175 OF 2023
Prathamesh George Fernandes ....PETITIONER
V/S
The Collector Thane District And Ors ....RESPONDENT
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE SHRI JUSTICE AMIT BORKAR, JJ DATE : 10th July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 09/10/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 11/07/2024 ::: Downloaded on - 12/07/2024 02:16:13 :::