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Bombay High Court

Prathamesh George Fernandes vs The Collector Thane District And Ors on 10 July, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     PUBLIC INTEREST LITIGATION NO. 175 OF 2023

 Prathamesh George Fernandes                            ....PETITIONER
             V/S
 The Collector Thane District And Ors                 ....RESPONDENT

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE SHRI JUSTICE AMIT BORKAR, JJ DATE : 10th July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 09/10/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 11/07/2024 ::: Downloaded on - 12/07/2024 02:16:13 :::