Supreme Court - Daily Orders
Ashraf Marutheri vs N.Jumaeth Palli Mahallu Commtt. . on 17 January, 2014
D
ITEM NO.70 REGISTRAR COURT.2 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
Petition(s) for Special Leave to Appeal (Civil) No(s).26314/2013
ASHRAF MARUTHERI Petitioner(s)
VERSUS
N.JUMAETH PALLI MAHALLU COMMTT. & ORS. Respondent(s)
(With appln(s) for permission to file additional documents and prayer for
interim relief and office report ))
Date: 17/01/2014 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Ranjith K.C.,Adv.
For Respondent(s) Mr.Udayaditya Banerjee,adv.
M/S. Temple Law Firm,Adv.
UPON hearing counsel the Court made the following
O R D E R
Ld.counsel for the petitioner has filed an application for permission to file joint petition for compromise. List the I.A. before the Hon’ble Judge in Chamber for orders.
| | |(Sunil Thomas) | | | |Registrar | SB