Supreme Court - Daily Orders
Ghaziabad Development Authority vs Ishan International Educational ... on 5 December, 2017
Bench: Ranjan Gogoi, L. Nageswara Rao, Navin Sinha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.2765 OF 2017
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 17660 OF 2017
GHAZIABAD DEVELOPMENT AUTHORITY ....PETITIONER
VERSUS
ISHAN INTERNATIONAL EDUCATIONAL
SOCIETY AND ORS. ...RESPONDENTS
ORDER
Delay condoned.
The order in respect of which review has been sought for is dated 19th July, 2017. The principal ground on which review has been sought is that a similar matter has been entertained by this Court. Such similar matter has been entertained by this Court by order dated 22nd September, 2017 after the order passed by this Court in respect of which review has been sought. We, therefore, do not consider the above to be a good ground for review. The review petition is accordingly dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(L. NAGESWARA RAO) ....................,J.
Signature Not Verified (NAVIN SINHA) Digitally signed by VINOD LAKHINA Date: 2017.12.07 02:09:31 IST NEW DELHI Reason: DECEMBER 05, 2017 ITEM NO.1002 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) NO. 2765/2017 IN SLP(C) NO. 17760/2017 GHAZIABAD DEVELOPMENT AUTHORITY PETITIONER(S) VERSUS ISHAN INTERNATIONAL EDUCATIONAL SOCIETY & ORS. RESPONDENT(S) (IA NO.126545/2017-CONDONATION OF DELAY IN FILING AND FOR ADMISSION AND IA NO.120256/2017-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 05-12-2017 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE NAVIN SINHA By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
[VINOD LAKHINA] [ASHA SONI]
AR-cum-PS BRANCH OFFICER
[SIGNED ORDER IS PLACED ON THE FILE]