232. Provision of latrines for markets, cart stands, cattle-sheds, choultry.
- The Health Officer may by notice require the owner or manage of a market, cart-stand, cattle-shed, dharmasala, sarai, choultry, railway station, dock wharf or other place of public resort within the time specified in such notice to provide and maintain for the separate use of persons of each sex latrines of such description and number and in such position as may be specified in such notice.
