Kerala High Court
John Mathew vs The Assistant Registrar Of ... on 9 January, 2003
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
MONDAY, THE 21ST DAY OF MAY 2018 / 31ST VAISAKHA, 1940
WP(C).No. 25092 of 2017
PETITIONER:
JOHN MATHEW,
S/O.MATHEW, AGED 58 YEARS,
RESIDING AT 'VALLIVILA PUTHENVEEDU',
P.O.PERINGANADU, PATHANAMTHITTA DISTRICT - 691 551.
BY ADVS.SRI.P.VIJAYAKUMAR
SRI.T.R.MADHU
SRI.M.V.ASHIM
SRI.B.HARRYLAL
RESPONDENTS:
1. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL), ADOOR - 691 523.
2. SPECIAL SALE OFFICER/INSPECTOR OF CO-OPERATIVE SOCIETIES, PARAKODE SCB GROUP, O/O ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), ADOOR - 691 523.
3. SPECIAL SALE OFFICER AND INSPECTOR OF CO-OPERATIVE(GENERAL), NEDUMON SCB GROUP, O/O ASSISTANT REGISTRAR OFCO-OPERATIVE SOCIETIES (GENERAL), ADOOR - 691 523.
4. PERINGADU SERVICE CO-OPERATIVE BANK LTD.NO.2706, REPRESENTED BY ITS SECRETARY, ADOOR TALUK, PATHANAMTHITTA DISTRICT - 691 551.
R4 BY ADV. SRI.MANU RAMACHANDRAN R1 to 3 BY GOVERNMENT PLEADER SMT.MABLE C.KURIAN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 13-04-2018,THE COURT ON 21-05-2018 DELIVERED THE FOLLOWING:
WP(C).No. 25092 of 2017 (J)APPENDIX PETITIONER(S)' EXHIBITS EXHIBIT P1. TRUE COPY OF THE GHANA NOTE. EXHIBIT P2. TRUE COPY OF THE LOAN APPLICATION DATED 09.01.2003.
EXHIBIT P3. TRUE COPY OF THE BOND DATED 09.01.03.
EXHIBIT P4. TRUE COPY OF THE ARBITRATION CLAIM DATED 15.05.2012.
EXHIBIT P5. TRUE COPY OF THE OBJECTIONS GIVEN BY THE PETITIONER.
EXHIBIT P6. TRUE COPY OF THE AWARD PASSED BY THE 2ND RESPONDENT.
EXHIBIT P7. TRUE COPY OF THE MEMORANDUM OF APPEAL NO.54/2015 FILED BY THE PETITIONER BEFORE KERALA CO-OPERATIVE TRIBUNAL.
EXHIBIT P8. TRUE COPY OF THE JUDGMENT OF CO-OPERATIVE TRIBUNAL.
EXHIBIT P9. TRUE COPY OF THE DEMAND CUM RECOVERY NOTICE.
RESPONDENTS' EXTS: NIL TRUE COPY P.S. TO JUDGE dsn b