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Supreme Court - Daily Orders

Apeejay Medical Research And Welfare ... vs Commissioner Of Income Tax, ... on 5 January, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.14                                 COURT NO.11                  SECTION XVI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

              Petition(s) for Special Leave to Appeal (C)                 No(s).    27894/2016

     (Arising out of impugned final judgment and order dated 18-03-2016
     in ITA No. 32/2001 passed by the High Court At Calcutta)

     APEEJAY MEDICAL RESEARCH AND WELFARE ASSOCIATION (P) LTD.
     (NOW KNOWN AS APPEJAY EDUCATION ASSOCIATION (P) Ltd. Petitioner(s)

                                                       VERSUS

     COMMISSIONER OF INCOME TAX, (CENTRAL-1)                                       Respondent(s)


     Date : 05-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                   Mr.   S. Ganesh, Sr. Adv.
                                         Mr.   Agnibesh Sengupta, Adv.
                                         Mr.   Bhupesh Kumar Pathak, Adv.
                                         Ms.   Meera Mathur, AOR

     For Respondent(s)                   Mr. S. Guru Krishna Kumar, Sr. Adv.
                                         Mr. Parthiv K. Goswami, Adv.
                                         Mr. T.M. Singh, Adv.
                                         Mrs. Anil Katiyar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on Wednesday, the 21st February, 2018.

Liberty is granted to file Rejoinder Affidavit in the meantime.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.01.05 16:05:58 IST Reason: