Supreme Court - Daily Orders
Apeejay Medical Research And Welfare ... vs Commissioner Of Income Tax, ... on 5 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.14 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27894/2016
(Arising out of impugned final judgment and order dated 18-03-2016
in ITA No. 32/2001 passed by the High Court At Calcutta)
APEEJAY MEDICAL RESEARCH AND WELFARE ASSOCIATION (P) LTD.
(NOW KNOWN AS APPEJAY EDUCATION ASSOCIATION (P) Ltd. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX, (CENTRAL-1) Respondent(s)
Date : 05-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. S. Ganesh, Sr. Adv.
Mr. Agnibesh Sengupta, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR
For Respondent(s) Mr. S. Guru Krishna Kumar, Sr. Adv.
Mr. Parthiv K. Goswami, Adv.
Mr. T.M. Singh, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on Wednesday, the 21st February, 2018.
Liberty is granted to file Rejoinder Affidavit in the meantime.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.01.05 16:05:58 IST Reason: