Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 200] [Entire Act]

State of Maharashtra - Section

Section 5 in The Maharashtra Prohibition Act

5. Subordinate Officers.

To aid the Commissioner and the Collectors in carrying out the provisions of this Act, the State Government may appoint such subordinate officers with such designations, and assign to them such powers, duties and functions under this Act, rules or regulations or orders made thereunder, as may be deemed necessary.