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State of Haryana - Section

Section 11 in The Haryana Contingency Fund Rules, 1967

11.

An account of the transactions of the Fund shall be maintained in the following form :-Haryana Contingency FundAmount of the fund Rs. 75,00,000
S.No. Date of transaction No. and name of grant for the appropriation No. and date of application for the advance No. and date of the order making the advance Amount advanced Supplementary Appropriation Act providing for theadditional expenditure Amount of the advance resumed Balance after each transaction Initials of Officer incharge Remarks
1 2 3 4 5 6 7 8 9 10 11
Note. - (1) The balance should be struck after each transaction.
(2)The amount of the advances should be entered in black ink, when made, and in red ink, when resumed.