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State of Haryana - Section
Section 11 in The Haryana Contingency Fund Rules, 1967
11.
An account of the transactions of the Fund shall be maintained in the following form :-Haryana Contingency FundAmount of the fund Rs. 75,00,000| S.No. | Date of transaction | No. and name of grant for the appropriation | No. and date of application for the advance | No. and date of the order making the advance | Amount advanced | Supplementary Appropriation Act providing for theadditional expenditure | Amount of the advance resumed | Balance after each transaction | Initials of Officer incharge | Remarks |
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