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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(2)(e) in The West Bengal Board of Madrasah Education Act, 1994.

(e)all syllabuses, courses of studies and text-books in force shall, until other provision is made under this Act, continue to be followed.