Section 9(3) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973
(3)[x x x] [Deleted by Notification No. F. 4(7) Revenue/Col/80, dated 12.03.1981-Rajasthan Gazette, Part IV-(C), dated 19.03.1981, page 493.]
