Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Goa - Subsection Section 10(3) in The Goa Coaching Classes (Regulation) Act, 2001 (3)The provision of the Code of Criminal Procedure, 1973 (2 of 1974), relating to searches and seizers shall apply, so far as may be, to searches and seizers under subsection (2).
