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[Cites 0, Cited by 0] [Section 347(3)] [Section 347] [Entire Act]

State of Maharashtra - Subsection

Section 347(3)(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(i)the Health Officer of any borough municipality under sub-section (5) of section 34 of the Bombay Municipal Boroughs Act, 1925; (Bombay XVIII of 1925); Or