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[Cites 0, Cited by 0] [Section 160(2)] [Section 160] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 160(2)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)immediately send an intimation to the nearest police Station and arrange to cordon off the area so that the scene is preserved intact. He, shall however, render first aid to the injured and arrange to send them to the nearest hospital, if necessary;