Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(1)(b) in Andhra Pradesh (Telangana Area) Tenancy And Agricultural Lands Rules, 1951 (b)in Form VI-A when the price is agreed to between the landholder and the protected tenant; and