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Delhi High Court - Orders

Ashok Hotel(Itdc) vs Ashok Hotel Mazdoor Janta Union And Ors on 30 April, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~52
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 632/2010, CM APPL. 240/2018 & CM APPL. 9565/2020
                                     ASHOK HOTEL(ITDC)                                                                     ..... Petitioner
                                                                           Through:                Mr. Ravi Sikri, Sr. Advocate along
                                                                                                   with Mr. Deepak Yadav, Mr. Arun
                                                                                                   Sanwal, Ms. Kanak Grover, Mr.
                                                                                                   Nachiket Chawla, Advocates

                                                                           versus

                                     ASHOK HOTEL MAZDOOR JANTA UNION AND ORS
                                                                                                                       ..... Respondents
                                                                           Through:                Mr.Barun Kumar Sinha With Mrs
                                                                                                   Pratibha Sinha and Mr Sneh Vardhan,
                                                                                                   Advocates
                                                                                                   Mr.Pramod Kumar, Advocate for R-1
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER
                           %                                               30.04.2024
                                     List on 5th July, 2024.




                                                                                                              CHANDRA DHARI SINGH, J
                           APRIL 30, 2024
                           rk/da

Click here to check corrigendum, if any This is a digitally signed order.

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