Delhi High Court - Orders
Ashok Hotel(Itdc) vs Ashok Hotel Mazdoor Janta Union And Ors on 30 April, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 632/2010, CM APPL. 240/2018 & CM APPL. 9565/2020
ASHOK HOTEL(ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Sr. Advocate along
with Mr. Deepak Yadav, Mr. Arun
Sanwal, Ms. Kanak Grover, Mr.
Nachiket Chawla, Advocates
versus
ASHOK HOTEL MAZDOOR JANTA UNION AND ORS
..... Respondents
Through: Mr.Barun Kumar Sinha With Mrs
Pratibha Sinha and Mr Sneh Vardhan,
Advocates
Mr.Pramod Kumar, Advocate for R-1
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 30.04.2024
List on 5th July, 2024.
CHANDRA DHARI SINGH, J
APRIL 30, 2024
rk/da
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