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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(5) in Bihar Agricultural University Act, 2010

(5)Any member, other than an ex-officio member of any authority or body of a University may resign his office by letter addressed to the Vice-Chancellor and such resignation, upon acceptance, shall take effect from the date on which the same is submitted.