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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Gujarat - Subsection

Section 78(1)(c) in The Gujarat Industrial Relations Act, 1946

(c)whether a strike, lock-out, [closure, stoppage] [These words were inserted by Bombay 74 of 1948, section 13.] or any change is illegal under this Act;