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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(3) in Haryana Municipal Building Bye-laws 1982

(3)In addition to the above, if a service or a spiral staircase is provided its width shall not be less than 8 centimeters.Explanation - For the purpose of this bye-law, each 5 square of covered area in the case of residential building shall be deemed to be occupied by one person.