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State of Tamilnadu - Section

Section 9 in The Tamil Nadu Borstal Schools Rules, 1938

9.

The inmates will be divided into four grades, namely:-
(1)The Penal grade;
(2)The Ordinary grade;
(3)The Star grade; and
(4)The Special Star grade.The Superintendent shall with the approval of the Inspector-General frame a scale of privileges and responsibilities for each grade.