National Green Tribunal
Ms J K Medical Waste Management System vs Madhya Pradesh State Environment ... on 31 March, 2023
Item No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
CENTRAL ZONE BENCH, BHOPAL
(Through Video Conferencing)
Appeal No. 05/2023(CZ)
M/s J.K. Medical Waste Management System Appellant(s)
Versus
MP SEIAA & Ors. Respondent(s)
Date of Hearing: 31.03.2023
CORAM: HON'BLE MR. JUSTICE SHEO KUMAR SINGH, JUDICIAL MEMBER
HON'BLE DR. ARUN KUMAR VERMA, EXPERT MEMBER
For Appellant(s): Mr. Sanjay Uppadhyay, Adv.
For Respondent(s) : None.
ORDER
1. Challenge in this appeal is the order dated 14.02.20223 whereby and whereunder environmental clearance with reference to the application submitted by the Project Proponent vide proposal dated 09.11.2022 was granted.
2. Grievances in this appeal are that the environmental clearance granted is in violation of guidelines issued by the CPCB with other grounds as follows :-
i. Violation of CPCB guidelines, 2016. ii. Concealment of material facts by the Project Proponent/Respondent No. 6 in the application for Environment Clearance.
iii. Public Hearing Report not furnished right by Respondent No.
3 and 5.
1 iv. Reliance placed on MPPCB report of 2017 which is in contravention to the CPCB guidelines. v. Despite the Terms of Reference conditions not being complied properly, the proposal for grant of environment clearance considered by respondent no. 1 and 2.
vi. Objections of the Appellant overlooked by respondent no. 1 and 2 leading to passage of impugned order.
3. Issue notice to the respondents, returnable within six weeks. Respondents are directed to submit their reply within six weeks through E-filing portal, preferably in the form of searchable PDF/ OCR Support PDF and not in the form of Image PDF.
4. Appellant is directed to take necessary steps for service to the respondents by both ways and also on available email.
5. Appellant is directed to supply the copy of the appeal and relevant documents to the Respondent(s) within a week and after compliance of service, the appellant has to submit an affidavit that the notice and copy of the appeal have been served upon the respondent(s).
List it on 15th May, 2023.
Sheo Kumar Singh, JM Dr. Arun Kumar Verma, EM 31st March, 2023 Appeal No. 05/2023(CZ) PN 2