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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(3)(j) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(j)To entertain, educate upon or redress the grievances of the employees and the students of the University who may, for any reason feel aggrieved.